Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Gujarat - Subsection

Section 66(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)The executive committee shall consider all petitions or applications addressed to the Council and shall submit its report thereon to the Council.