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[Cites 0, Cited by 0] [Section 164(3)] [Section 164] [Entire Act]

State of Tamilnadu - Subsection

Section 164(3)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)In the exercise of his powers and the discharge of the functions under section 120, he shall be subject to such control or directions as the Registrar may give, from time to time.