Section 74(2)(vi) in Andhra Pradesh Panchayat Raj Act, 1994

[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

(vi)any payment made to the Gram Panchayat by the Government under Section 13 of the Andhra Pradesh Entertainments Tax Act, 1939 (Act X of 1939);

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