Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] Union of India - Subsection Section 21A(b) in Aircraft Rules, 1937 (b)cause interference with the normal functioning of any facility established for the safe and secure operation of aircraft; or
