21A. [ General safety. [Inserted by Notification No. G.S.R. 832(E), dated 30.6.2017 (w.e.f. 23.3.1937).]
- No person shall, act in any manner, either directly or indirectly, so as to -(a)endanger safety and security of an aircraft or aircraft operation;(b)cause interference with the normal functioning of any facility established for the safe and secure operation of aircraft; or(c)obstruct or distract the functioning of any person entrusted with any responsibility towards ensuring safe and secure operation of aircraft.
