Section 2(16)(a) in The Jammu and Kashmir Electricity Act, 2010

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State of Jammu-Kashmir - Subsection

Section 2(16)(a) in The Jammu and Kashmir Electricity Act, 2010

(a)any support for any such line, that is to say, any structure, tower, pole or other thing in, on, by or from which any such line is, or may be, supported, carried or suspended; and

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State of Jammu-Kashmir - Subsection

Section 2(16)(a) in The Jammu and Kashmir Electricity Act, 2010