Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(16) in The Jammu and Kashmir Electricity Act, 2010

(16)"Electric Line" means any line which is used for carrying electricity for any purpose and includes, -
(a)any support for any such line, that is to say, any structure, tower, pole or other thing in, on, by or from which any such line is, or may be, supported, carried or suspended; and
(b)any apparatus connected to any such line for the purpose of carrying electricity;