Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(2) in The Punjab Apartment Ownership Rules, 1995 (2)The index to the Register referred to in sub-rule (1) shall be maintained by the registering officer in Form 'D'. [Sections 16(3) and 38(2)(d).]
