Section 7 in The Punjab Apartment Ownership Rules, 1995
7. Form of Register of deeds and of index thereto referred to in sub-section (3) of section 16
(1)The Register of conveyance deeds of Apartments shall be maintained by the registering officer in Form 'C'.(2)The index to the Register referred to in sub-rule (1) shall be maintained by the registering officer in Form 'D'. [Sections 16(3) and 38(2)(d).]
