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Union of India - Section

Section 6 in The National Tiger Conservation Authority (Recruitment and Conditions of Service of Officers and other Employees) Rules, 2007

6. Conditions of Service.

- The conditions of service of the officers and other employees of the National Tiger Conservation Authority in matters of Pay, Allowances, Leave, Provident Fund, age of superannuation, pension and other retirement benefits, medical facilities and other conditions of service, shall be regulated in accordance with such rules and regulations as are for the time being applicable to officer and employees to Group A, Group B, Group C, Group D, as the case may be of the corresponding scales of pay stationed at those places.