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Union of India - Act

The National Tiger Conservation Authority (Recruitment and Conditions of Service of Officers and other Employees) Rules, 2007

UNION OF INDIA
India

The National Tiger Conservation Authority (Recruitment and Conditions of Service of Officers and other Employees) Rules, 2007

Rule THE-NATIONAL-TIGER-CONSERVATION-AUTHORITY-RECRUITMENT-AND-CONDITIONS-OF-SERVICE-OF-OFFICERS-AND-OTHER-EMPLOYEES-RULES-2007 of 2007

  • Published on 28 September 2007
  • Commenced on 28 September 2007
  • [This is the version of this document from 28 September 2007.]
  • [Note: The original publication document is not available and this content could not be verified.]
The National Tiger Conservation Authority (Recruitment and Conditions of Service of Officers and other Employees) Rules, 2007Published vide Notification No. G.S.R. 635(E), dated 28th September 2007Ministry of Environment and ForestsG.S.R. 635(E). - In exercise of the powers conferred by clause (giii) of section 63 read with sub-section (2) of section 38N of the Wildlife (Protection) Act, 1972 (53 of 1972), the Central Government hereby makes the following rules regulating the method of recruitment and conditions of service of the officers and other employees of the National Tiger Conservation Authority, namely :-

1. Short title and commencement.

(1)These rules may be called the National Tiger Conservation Authority (Recruitment and Conditions of Service of Officers and other Employees) Rules, 2007.
(2)They shall come into force on the date of their publication in the Official Gazette.

2. Application.

- These rules shall apply to the posts specified in column (1) of the Schedule annexed to these rules.

3. Number of posts, classification and scale of pay.

- The number of the said posts their classification and the scale of pay attached thereto shall be as specified in columns (2) to (4) of the said Schedule.

4. Method of recruitment, age-limit and other qualification, etc.

- The method of recruitment to the said posts, age-limit, qualifications and other matters relating thereto shall be as specified in column (5) to (14) of the Schedule aforesaid.

5. Initial constitution.

(1)Officers holding posts in the Project Tiger under the Ministry of Environment and Forests, immediately before commencement of these rules on a regular basis, shall be deemed to have been appointed in accordance with the provisions of these rules.
(2)The regular and continuous service of officers referred in sub-rule (1) in the respective grades immediately before probation period, qualifying service for promotion, confirmation and pension in the service.Provided that eligibility length of service for promotions to those appointed directly before commencement of these rules shall count from the date of entry.

6. Conditions of Service.

- The conditions of service of the officers and other employees of the National Tiger Conservation Authority in matters of Pay, Allowances, Leave, Provident Fund, age of superannuation, pension and other retirement benefits, medical facilities and other conditions of service, shall be regulated in accordance with such rules and regulations as are for the time being applicable to officer and employees to Group A, Group B, Group C, Group D, as the case may be of the corresponding scales of pay stationed at those places.

7. Disqualification.

- No person, -
(a)who has entered into or contracted a marriage with a person having a spouse living; or
(b)who, having a spouse living, has entered into or contracted a marriage with any person,
shall be eligible for appointment to the said posts.Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule.

8. Power to relax.

- Where the National Tiger Conservation Authority is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing and in consultation with the Ministry of Environment and Forests, relax any of the provisions of these rules with respect to any class or category of persons.

9. Saving.

- Nothing in these rules shall affect reservations, relaxation of age-limit and other concessions required to be provided for the Scheduled Castes the Scheduled Tribes and other Backward Classes, the ex-servicemen and other special categories of person in accordance with the orders issued by the Central Government from time to time in this regard.

Schedule

Name of posts Number of posts Classification Sale of pay Whether selection post or non-selection post Age limit fordirect recruits Whether benefit of added years of serviceadmissible under rule 30 of the Central Civil Services (Pension)Rules, 1972 Educational and other qualifications required for directrecruits
1 2 3 4 5 6 7 8
1. Joint Director/Deputy Inspector General of Forests 1*(2007) Subject to variation depend on workload Group 'A' Rs. 16400-450-20000 Not applicable Not applicable Not applicable Not applicable
Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees Person of probation if any Method of recruitment; whether by direct recruitment or bypromotion or by deputation /absorption and percentage of thevacancies to be filled by various methods In case of recruitment by promotion /deputation grade fromwhich promotion/deputation to be made If a Departmental promotion committee exists what is itscomposition Circumstances in which Union Public Service Commissionisto be consulted in making recruitment.
9 10 11 12 13 14
Not applicable Not applicable By deputation : By deputation :Officer of the Indian Forest Serviceunder the Central/State Governments/Statutory or AutonomousBodies(a)(i) holding analogous post onregular basis;or(ii) holding posts in the scale ofpay of Rs. 12000-18000 or equivalent with six year's regularservice in the grade and(b) having at least five years ofexperience in a tiger reserve of protected area.Note 1. Period ofdeputation including period of deputation in another ex-cadrepost held immediately preceding this appointment in the same orother organisation/department of the Central Government shallordinarily not exceed three years.Note 2.Themaximum age limit for appointment on deputation shall be, notexceeding 56 years a on the closing date of receipt ofapplications. Not applicable Not applicable
1 2 3 4 5 6 7 8
2.Assistant Inspector General of Forests 1*(2007) Subject to variation depend on workload. Group 'A' Rs. 12000-375-18000 Not applicable Not applicable Not applicable Not applicable
9 10 11 12 13 14
Not applicable Not applicable By deputation By deputation : Officer of the Indian Forest Service under theCentral/State Governments/Statutory or Autonomous Bodies(a)(i) holding analogous post onregular basis; or(ii) holding posts in the scale ofpay of Rs.10000-15200 or equivalent with five year's regularservice in the grade; and(b) having at least five yearsfield experience in wildlife management.Note 1.period of deputation including period ofdeputation in another ex-cadre post held immediately precedingthis appointment in the same or other organisation/department ofthe Central Government shall ordinarily not exceed three years.Note 2. The maximum age limit for appointment ondeputation shall be not exceeding 56 years as on the closing dateof receipt of application. Not applicable Not applicable
1 2 3 4 5 6 7 8
3.Wildlife Biologist 1*(2007)Subject to variation depend on workload Group 'A' Rs. 12000-375-16500 Not applicable 35 years (Relaxable for Government Servants/Employees ofAutonomous Organizations under the Central Government upto 40years in the case of general candidate and upto 45 years in thecase of candidates belonging to the Schedule Castes or ScheduledTribes in accordance with the instructions or 0rders issued bythe Central Government from time to time)Note.The crucial date for determining the age limitshall be the closing date for receipt of applications fromcandidates in India (and not the closing date prescribed forthose in Assam, Meghalaya, Arunchal Pradesh, Mizoram,Manipur,Nagaland, Tripura, Sikkim, Ladakh Division of Jammu and KashmirState, Lahaul and Spiti District and Pangi sub-division of ChambaDistrict of Himachal Pradesh, Union Terriotory of Andaman andNicobar Islands or the Union Territory of Lakshadweep) Not applicable Doctoral Degree in Wildlife Science or Life Sciences from arecognised University or equivalent with at least five yearsexperience in the filed of wildlife science
9 10 11 12 13 14
Not applicable Two years By direct recruitmentNote.Vacancies caused by the incumbent being away ondeputation or long illness or leave or under other circumstancesfor a period of one year or more, may be filled up on deputationfrom officials of the Central/State Government/Public SectorUndertakings/Autonomous Bodies holding similar posts on regularbasis and possessing the qualification prescribed for directrecruits. Not applicable Group 'A' Department Promotion Committee (for consideringconfirmation)1. Additional Director General of Forests (Wildlife) -Chairman2. Member Secretary, National Tiger Conservation AuthorityMember3. An officer belonging to scheduled Castes/Scheduled Tribes-Member4. Joint Director National Tiger Conservation Authority-Member5. Finance Officer National Tiger Conservation AuthorityMember Not applicable
1 2 3 4 5 6 7 8
4.Geographical Information System Technician 2*(2007)Subject to variation depend on workload Group 'A' Rs. 10000-325-15200 Not applicable 35 years (Relaxable for Government Servants/Employees ofAutonomous Organizations under the Central Government upto 40years in the case of general candidate and upto 45 years in thecase of candidates belonging to the scheduled castes or scheduledtribes in accordance with the instructions or orders issued bythe Central Government from time to time)Note.The crucial date for determining the age limitshall be the closing date for receipt of applications fromcandidates in India (and not the closing date prescribed forthose in Assam, Meghalaya, Arunachal Pradesh, Mizoram, ManipurNagaland, Tripura Sikkim Ladakh Division of Jammu and KashmirState, Lahaul and Spiti District and pangi sub-division of chambadistrict of Himachal Pradesh, the Union Territory of Andaman andNicobar islands or the union territory of Lakshadweep. Not applicable Three year diploma in civil Engireering or Architecture from arecognised University or Institute or equivalent with at leastfive years experience in Geographical Information system with
9 10 11 12 13 14
Not applicable Two years By direct recruitmentNote.Vacancies caused by the incumbent being away ondeputation or long illness or leave or under other circumstancesfor a period of one year or more, may be filled up on deputationfrom officials of the Central/State Government/Public SectorUndertakings/Autonomous Bodies holding similar posts in regularbasis and possessing the qualification prescribed for directrecruits. Not applicable Group 'A' Department Promotion Committee (for consideringconfirmation1.Additional Director General or Forests (Wildlife)-Chairman2. Member Secretary, National Tiger Conservation Authority-Member3. An officer belonging to Schedule Castes/Schedule Tribes-Member4. Joint Director, National Tiger ConservationAuthority-Member5. Finance Officer, National Tiger ConservationAuthority-Member Not applicable
1 2 3 4 5 6 7 8
5.Finance Officer 1*(2007)Subject to variation depend on workload Group"B" Rs. 8000-275-13500 Not applicable Not applicable Not applicable Not applicable
9 10 11 12 13 14
Not applicable Not applicable By deputation(a) (i) holding analogous posts ;or(ii) holding post in the scale ofpay Rs. 6500-10500 or equivalent with eight years of regularservice in the grade; and DeputationOfficers of the Audit and Account service, Railway AccountserviceNote1.period of deputation including period ofdeputation in another ex-cadre post held immediately precedingthis appointment in the same or other organisation/department ofthe Central Government shall ordinarily not exceed five yearsNote 2.The maximum age limit for appointment ondeputation shall be not exceeding 56 years as on the closingdated of receipt of applications. Not applicable Not applicable
1 2 3 4 5 6 7 8
6. Resgistrar 1*(2007) subject to variation depend on workload Group 'B' Rs. 7500-250-12000 Not applicable Not applicable Not applicable Not applicable
9 10 11 12 13 14
Not applicable Not applicable By deputation Deputation :Officers under the Central/StateGovernment /Statutory or Autonomous Bodies -(a) (i)holding analogous posts on regular basis;or(ii ) holding postin the scale of pay Rs. 6500-10500 or equivalent with three yearsregular service in the grade; and(b) possessing five yearsexperience in administrative and establishment mattersNote 1. Period ofdeputation including period of deputation in another ex-cadrepost held immediately preceding this appointment in the same orother organisation/department of the Central Governement shallordinarily not exceed three yearsNote 2.The maximum age limit for appointment ondeputation shall be not exceeding 56 years as on the closing dateof receipt of applications. Not applicable Not applicable
1 2 3 4 5 6 7 8
7.Data Analyst 1*(2007) Subject to variation depend on workload Group 'B' Rs. 6500-200-10500 Not applicable 25 to 30 years of age (Relaxable for Governmentservants/Employees of autonomous organiztions under the CentralGovernment upto 40 years in the case of general candidates andupto 45 years in case of the candidates belonging to thescheduled castes or scheduled tribes in accordance with theinstructions or orders issued by the Central Government)Note :The crucial date for determining the age limitshall be the closing date for receipt of application fromcandidates in India (and not the closing date prescribed forthose in Assam, Meghalaya, Arunachal Pradesh, Mizoram, ManipurNagaland, Tripura, Sikkim, Ladakh Division of Jammu and KashmirState Lahaul Spiti District and Pangi sub Division of ChambaDistrict of Himachal Pradesh the Union Territory of Andaman andNicobar Island or the Union Territory of Lakshadweep. Not applicable Bachelor's Degree of a recognized University or equivalentwith proficiency in computer applications word processing with atleast three years experience as data analyst in Central/StateGovernment or an autonomous organization Central/StateGovernment.
9 10 11 12 13 14
Not applicable Two years By direct recruitment Not applicable Group 'C' Department promotion Committee (for consideringconfirmation)1.Member Secretary, National Tiger Conservation Authority-Chairman2.Deputy Inspector General of Forests (Wildlife) Member3. An officer belonging to scheduled castes/scheduled tribes-Member4.Finance Officer National Tiger Conservation Authority-Member Not applicable
1 2 3 4 5 6 7 8
8.Programmer 1*(2007)Subject to variation depend on workload Group 'C' Rs. 5500-175-90000 Not applicable 25 to 30 years of age (Relaxable for Governmentservants/employees of authonomous organizations under the centralGovernment upto 40 years in the case of general candidates and 45years in case of the candidates belonging to the scheduled castesor scheduled tribes in accordance with the instructions or ordersissued by the central Government)Note.The crucial date for determining the age limitshall be the closing date for receipt of application fromcandidates in India(and not the closing date prescribed for thosein Assam, Meghalaya, Arunachal Pradesh, Mizoram, ManipurNagaland, Tripura Sikkim, Ladakh Division of Jammu and KashmirState, Lahaul Spiti District and Pangi Sub-Division of ChambaDistrict of Himachal Pradesh the Union Territory of Andaman andNicobar Islands or the Union Territory of Lakshadweep). Not applicable Bachelor's degree from recognised University or equivalent,with diploma in computer programming from a Institute recognisedby the Central/State Government having at least three yearsexperience in the filed along with related applications andmaintenance of website.
9 10 11 12 13 14
Not applicable Two years By direct recruitment Not applicable Group 'C' Department Promotion Committee (for consideringconfirmation)1. Member Secretary, National Tiger ConservationAuthority-Chairman2. Deputy Inspector General of Forests (wildlife) - Member3. An officer belonging to Scheduled castes/Scheduled tribes-Member4. Finance Officer National Tiger ConservationAuthority-Member Not applicable
1 2 3 4 5 6 7 8
9.Date Entry Operator Grade'B' 1*(2007) Subject to variation depend on workload Group"C" Rs. 5000-150-8000 Not applicable 25 to 30 years of age (Relaxable for GovernmentServants/Employees of Autonomous Organizations under the CentralGovernment upto 40 years in the case of general candidates and45 years in the case of candidates belonging to the Scheduledcastes or scheduled tribes in accordance with the instructions ororders issued by the Central Government.Note: The crucial date for determining the age limit shall be the closing date for receipt of applications from candidates in India (and not the closing date prescribed to those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Ladakh Division of Jammu and Kashmir State, Labaul Spri District and Pabgi Sub-Division of Chamba District of Himachal Pradesh, the Union Territory of Andaman and Nicobar Islands of Union Territory of Lakshadweep.) Not applicable Essential :(i) Bachelor's degree from a recognisedUniversity or equivalent ; andii) At least five year'sexperience in central/state Government Departments ororganizations data entry programming data processing withproficiency in related computer applications.Desirable:Diploma in computer application from a recognisedUniversity or Institute or equivalent.
9 10 11 12 13 14
Not applicable Two years By direct recruitment Not applicable Group 'C' Department promotion committee (for consideringconfirmation)1. Member Secretary, National Tiger Conservation Authority -Chairman2. Deputy Inspector General of Forests (wildlife)-Member3. An officer belonging to Scheduled Castes/ScheduledTribes-Member4. Finance Officer National Tiger Conservation Authority-Member Not applicable
1 2 3 4 5 6 7 8
10.Data Entry Operator Grade 'A' 2*(2007) subject to variation depend on workload Group 'C' Rs. 4000-100-6000 Non-selection 25 to 30 years of age (Relaxable for GovernmentServants/Employees of autonomous Organizations under the CentralGovernment upto 40 years in the case if general candidates and 45years in case of the candidates belonging to the scheduled castesor scheduled tribes in accordance with the instructions or ordersissued by the Central GovernmentNote :The crucial date for determining the age limitshall be the closing date for receipt of applications fromcandidates in India (and not the closing date prescribed forthose in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur,Nagaland, Tripura Sikkim, Ladakh Division of Chamba District ofHimachal Pradesh the Union Territory of Andaman and NicobarIslands or the Union Territory of Lakshadweep. Not applicable Essential:(i)Bachelor's degree from a recognized University or equivalent;and(ii) At least three year's experience inCentral/State Government departments or organizations in dataentry data processing with proficiency in related computerapplications.Desirable :Diploma in computer applications from arecognised University or Institute equivalent
9 10 11 12 13 14
Not applicable Two years By direct recruitment Not applicable Group 'C' Department Promotion Committee (for consideringconfirmation)1.Member Secretary, National Tiger Conservation Authority -Chairman2.Deputy Inspector General of Forests (Wildlife) - Member3. An officer belonging to scheduled Castes/Scheduled Tribes -Member4. Finance Officer, National Tiger Conservation Authority-Member Not applicable
1 2 3 4 5 6 7 8
11. Peon 2*(2007) Subject to variation depend on workload Group 'D' Rs. 2550-55-2660-60-3200 Not applicable Not exceeding 30 years (Relaxable upto 40 years for Governmentservants/employees of Autonomous Organizations under the CentralGovernment in the case of general candidates and 45 years in thecase of candidates belonging to the Scheduled Tribes inaccordance with the instructions or orders issued by the CentralGovernment).Note 1. The crucial date for determining the age limitshall be the closing date for receipt of application fromcandidates in India (and not the closing date prescribed forthose in Aassam, Meghalaya,Arunachal Pradesh Mizoram, Manipur,Nagaland, Tripura Sikkim, Ladakh Division of Jammu and KashmirState, Lahaul and Spirit District and Pangi sub-division ofChamba District of Himachal Pradesh, the Union Territory ofAndaman and Nicobar Island or the Union Territory of Lakshadweep)Note 2. The crucial date for determining the age limitin the case of candidates from Employment exchange shall be thelast date up to which the employment exchange is asked to submitthe names. Not applicable Essential:(i) Passed 8th standard orequivalent;and(ii) Knowing cycling
9 10 11 12 13 14
Not applicable Two years By direct recruitment Not applicable Group 'C' Department Promotion Committee (for consideringconfirmation)1. Member secretary National Tiger ConservationAuthority-Chairman2. Deputy Inspector General of Forest (Wildlife) Member3. An officer belonging to Schedule Cases Schedule Tribes-Member4. Finance Officer National Tiger Conservation AuthorityMember Not applicable