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[Cites 0, Cited by 0] [Section 182(1)] [Section 182] [Entire Act]

State of Tamilnadu - Subsection

Section 182(1)(d) in Tamil Nadu Co-operative Societies Rules, 1988

(d)Any paid officer or servant of the sugar mill or of its financing Bank desiring to avail of the services of the sugar mill with the prior approval of the Registrar.