Section 101 in The Orissa Motor Vehicles Rules, 1993
101. Dangerous projections.
(1)No mascot or other similar fitting or device shall be carried by any motor vehicle in any position where it is likely to strike any person using the road unless the mascot is likely to cause injury to any person by reason of any projection thereof.(2)No motor vehicle shall be so constructed that any axle-hub or hub cap projects laterally more than ten centimetres beyond the rim of the wheel to which it is attached, unless the hub or hub cap does not project lateraly beyond the body or wings of the vehicle and is provided with an adequate guard.
