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[Cites 0, Cited by 0] [Section 220(1)] [Section 220] [Entire Act]

State of Andhra Pradesh - Subsection

Section 220(1)(a) in Andhra Pradesh Panchayat Raj Act, 1994

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker, or