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State of Punjab - Section

Section 19 in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

19. Repeal and Saving.

- The Rules for regulating the facility of free Rail Travel to the Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretaries published in Punjab Government Gazette (Extraordinary), dated the 20th June, 1980, - vide Department of General Administration (Cabinet Affairs Branch), Notification No. 771-Cabinet 80/27, dated the 16th May/20th June, 1980, in so far as they relate in regulating the aforesaid facility admissible to the Deputy Ministers, shall be repealed :Provided that any action taken or any order issued under the rules so repealed shall be deemed to have been taken or issued under the corresponding provisions of these rules.