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Bombay High Court

Sarika Tanaji Koli vs State Of Maharashtra Thru Dept. Of ... on 20 March, 2024

Bench: Nitin Jamdar, M. M. Sathaye

                                                                        Board Sr.No.:-40

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5031 OF 2023

 Manojsinh Maruti Desai                         ....PETITIONER
             V/S
 The State Of Maha. Thr. Sec. School Education
                                             ....RESPONDENT

And Sports Dept. And Ors WITH WRIT PETITION NO. 14058 OF 2023 Sagar Banda Kamble ....PETITIONER V/S The State Maharashtra Through Its Secretary ....RESPONDENT School Education And Sports Dept And Ors WITH WRIT PETITION NO. 3832 OF 2023 Shri Pravin Suresh Patil ....PETITIONER V/S The State Of Maharashtra Thr The Sectrey ....RESPONDENT School Education And Sports And Ors WITH WRIT PETITION NO. 8231 OF 2023 Vidya Prasarak Mandal, Rashiwade Budruk Thr.....PETITIONER Its President/ Secretary And Anr V/S The State Of Maha. Thr. Sec. School Education Page 1/7 ::: Uploaded on - 20/03/2024 ::: Downloaded on - 21/03/2024 12:23:24 ::: And Sports Dept. And Ors WITH WRIT PETITION NO. 14037 OF 2023 Vidya Prasarak Mandal Thou Its ....PETITIONER President/secretary V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT School Education And Sports And Ors WITH WRIT PETITION NO. 14047 OF 2023 Smt. Smita Mahadev Patil ....PETITIONER V/S The State Of Maha. Thr. Sec. School Education ....RESPONDENT And Sports Dept. And Ors WITH WRIT PETITION NO. 14041 OF 2023 Reshma Shivaji Sutar (nee Reshma Uttam Lohar) ....PETITIONER V/S State Of Maha. Thr. Sec School Education Ans....RESPONDENT Sports Dept. And Ors WITH WRIT PETITION NO. 14059 OF 2023 Smt. Manisha Ramesh Nimbalkar ( Nee ....PETITIONER Manisha Ganpatrao Mangale ) V/S The State Of Maharashtra Through The ....RESPONDENT Secretary, School Edu. And Sports Dept. And Page 2/7 ::: Uploaded on - 20/03/2024 ::: Downloaded on - 21/03/2024 12:23:24 ::: Ors WITH WRIT PETITION NO. 5033 OF 2023 Nagnath Education Soc Thr Its President And ....PETITIONER Ors V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT And Ors WITH WRIT PETITION NO. 14057 OF 2023 Supriya Suraj Hukire ( Nee Supriya Madhukar ....PETITIONER Patil ) V/S The State Of Maharashtr Thr. The Secretary And ....RESPONDENT Ors WITH WRIT PETITION NO. 14043 OF 2023 Kini Shikshan Prasarak Manadal Thr. Its ....PETITIONER President/secretary And Anr V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT School Education And Sports Dept. WITH WRIT PETITION NO. 14045 OF 2023 Sangramsinh Panditrao Kene ....PETITIONER V/S ....RESPONDENT The State Of Maharashtra Thr The Secretary Page 3/7 ::: Uploaded on - 20/03/2024 ::: Downloaded on - 21/03/2024 12:23:24 ::: School Education And Sports Dept. And Ors WITH WRIT PETITION NO. 14039 OF 2023 Sushant Anandrao Bugade ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT And Ors WITH WRIT PETITION NO. 14046 OF 2023 Shri. Waranamai Shikshan Prasarak Mandal, ....PETITIONER Kakhe Tal Panhala Dist. Kolhapur Thro.pres. Sec. And Anr V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT And Ors WITH WRIT PETITION NO. 14054 OF 2023 Ravindra Sarjerao Magdum ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT School Education And Sports And Ors WITH WRIT PETITION NO. 14040 OF 2023 Swanand Dinkar Bhoi ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT School Education And Sports Dept. And Ors ....RESPONDENT Page 4/7 ::: Uploaded on - 20/03/2024 ::: Downloaded on - 21/03/2024 12:23:24 ::: WITH WRIT PETITION NO. 12302 OF 2023 Abhijit Sadashiv Jadhav ....PETITIONER V/S The State Of Maharashtra Thr The Secrtary ....RESPONDENT School Education And Ors WITH WRIT PETITION NO. 4989 OF 2023 Sou. Milan Shivaji Gorule ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary, School Edu. And Sports Dept. And Ors WITH WRIT PETITION NO. 5082 OF 2023 Shri Datta Education Society And Anr ....PETITIONER V/S The State Of Maharashtra Thr Its Principal ....RESPONDENT Secretary School Educatrion And Sport Dept. And Ors WITH WRIT PETITION NO. 5071 OF 2023 Harali Khurd Shikshan Prasarak Mandal Thr. ....PETITIONER Secretary And Ors V/S The State Of Maharashtra Thru The Secretary,....RESPONDENT School Edu. And Sports Dept. And Ors Page 5/7 ::: Uploaded on - 20/03/2024 ::: Downloaded on - 21/03/2024 12:23:24 ::: WITH WRIT PETITION NO. 7865 OF 2019 Sarika Tanaji Koli ....PETITIONER V/S State Of Maharashtra Thru Dept. Of Education....RESPONDENT And Ors WITH WRIT PETITION NO. 14056 OF 2023 Sayali Kedar Jadhav ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary And Ors.

WITH WRIT PETITION NO. 14038 OF 2023 Prakash Pandurang Patil ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT And Ors WITH WRIT PETITION NO. 4990 OF 2023 Anuskura Panchkroshi Shikshan Prasarak ....PETITIONER Mandal Thr Its President And Ors V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT And Ors WITH WRIT PETITION NO. 5066 OF 2023 Page 6/7 ::: Uploaded on - 20/03/2024 ::: Downloaded on - 21/03/2024 12:23:24 ::: Ganesh Ananda Waghave ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT And Ors Mr. Prashant Bhavake for Petitioner Mr. S. B. Kalel, AGP for Respondent/State CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 20th March, 2024 P.C. :

S. O. to 26/04/2024 .
( FOR REGISTRAR JUDICIAL - I ) Page 7/7 ::: Uploaded on - 20/03/2024 ::: Downloaded on - 21/03/2024 12:23:24 :::