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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Himachal Pradesh - Subsection

Section 1(1) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(1)This Act may be called the Himachal Pradsesh Co-operative [Agriculture and Rural] [The word 'Land' substituted vide Act No. 16 of 1987 effective w.e.f. 16-13-87.] Development Banks Act, 1979.