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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(4) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(4)The long-term existing Open Access customer shall have the priority over new long-term Open Access customers provided he applies for its renewal atleast 60 days prior to the expiry of existing term of Open Access;