Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Tamilnadu - Subsection Section 79(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003 (2)If more than one validly nominated candidate for the office of Chairman is there, election shall be conducted.Election of Chairman
