Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(c) in Punjab State Electricity Regulatory Commission (Punjab State Grid Code) Regulations, 2013 (c)Terms defined in singular or plural, as the case may be, shall be construed to apply for plural or singular respectively also.
