Section 21 in The U.P. Technical Education (Non-Technical-Non-Gazetted) Service Rules, 1992
21. Scales of pay.
(1)The scales of pay' admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity or as a temporary' measure, shall be such as may be determined by the Government from time to time.(2)The scales of pay at the time of commencement of these rules are given in Column-3 of the Appendix to these rules.
