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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2) in The U.P. Technical Education (Non-Technical-Non-Gazetted) Service Rules, 1992

(2)The scales of pay at the time of commencement of these rules are given in Column-3 of the Appendix to these rules.