Bombay High Court
Modern India Ltd. And 3 Ors vs Financial Technologies (India) ... on 30 November, 2018
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 1488 OF 2015
In
SUITS 432 OF 2015
National Spot Exchange Limited ....Petitioner
V/S
M/s. N.k. Proteins Limited And 49 Ors. ....Respondent
WITH THIRD PARTY NOTICE NO. 5 OF 2014 In SUITS 173 OF 2014 Modern India Ltd. And 3 Ors. ....Petitioner V/S Financial Technologies (india) Limited And 37 ....Respondent Ors. And Msr Foods Processing & Ors WITH THIRD PARTY NOTICE NO. 6 OF 2014 In SUITS 173 OF 2014 Modern India Ltd. And 3 Ors. ....Petitioner V/S Financial Technologies (india) Limited And 37 ....Respondent Ors.
WITH THIRD PARTY NOTICE NO. 7 OF 2014 In SUITS 173 OF 2014 Page 1/4 ::: Uploaded on - 01/12/2018 ::: Downloaded on - 30/12/2018 11:53:30 ::: Modern India Ltd. And 3 Ors. ....Petitioner V/S Financial Technologies (india) Limited And 37 ....Respondent Ors. And Vimladevi Agrotech Ltd.d And 2 Ors.
WITH THIRD PARTY NOTICE NO. 8 OF 2014 In SUITS 173 OF 2014 Modern India Ltd. And 3 Ors. ....Petitioner V/S Financial Technologies (india) Limited And 37 ....Respondent Ors. And Swastik Overseas Corporation And Anr.
WITH THIRD PARTY NOTICE NO. 9 OF 2014 In SUITS 173 OF 2014 Modern India Ltd. And 3 Ors. ....Petitioner V/S Financial Technologies (india) Limited And 37 ....Respondent Ors. And Astha Minmet India Pvt. Ltd. And Ors WITH THIRD PARTY NOTICE NO. 1 OF 2014 In INTELLECTUAL PROPERTY RIGHTS SUITS 109 OF 2013 New India Assurance Co. Ltd. And Anr ....Petitioner V/S Amlin Underwriting Ltd. And Ors. ....Respondent Page 2/4 ::: Uploaded on - 01/12/2018 ::: Downloaded on - 30/12/2018 11:53:30 ::: WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 110 OF 2015 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 339 OF 2016 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 338 OF 2016 In COMMERCIAL SUIT 80 OF 2015 The National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 337 OF 2016 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent Page 3/4 ::: Uploaded on - 01/12/2018 ::: Downloaded on - 30/12/2018 11:53:30 ::: WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 336 OF 2016 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 109 OF 2015 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent Chirag Balsar a/w Ms. Madhu Gadodia i/b Naik Naik And Company For Plaintiff/applicant Sagar Ghorge i/b Deepak lad for Notice in TP/6/22014 Ms. Shreevardhini Parchure i/b AZB partner in TPN/1/2017 Ms. Urshal Misquitaa i/b Raval Shah & co. for applicant in CHS/358/2017 Nirav Parmar i/b K. Ashar & co. for applicant in NMS/2179/2016 CORAM : R.D. DHANUKA, J DATE : 30th November, 2018 P.C. :
Place connected application on Board on 14/12/2018 To be Heard after Report No. 41 and 44.
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