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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(9) in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

(9)Ward Implementation and Management Committee shall mainly discharge the following functions:-
(a)To generate proposals and determine the priority of schemes and development programmes for consideration of the Ward Sabha.
(b)To assist the Ward Sabha in generating awareness on issues like literacy, public sanitation, health, environment, pollution control etc.
(c)To select appropriate locations on behalf of Ward Sabha for water supply, public sanitation units and other public amenity schemes.
(d)To work under general control of Ward Sabha/Gram Panchayat for prevention of epidemics and natural calamities.
(e)Execution of schemes/programmes/responsibilities given from time to time by Ward Sabha/Gram Panchayat/Government.
(f)To place before the Ward Sabha updated progress report related to functions of the committee.