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[Cites 0, Cited by 0] [Section 16(9)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(9)(d) in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

(d)To work under general control of Ward Sabha/Gram Panchayat for prevention of epidemics and natural calamities.