Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(2) in The Gujarat Ayurved University Act, 1965 (2)The terms and conditions of service of the officers a specified in sub-section (1) and their powers and duties shall be such as may be prescribed by the Statutes and Ordinances.
