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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2)(d) in The Orissa Boiler Operation Engineers' Rules, 2000

(d)Principal types of steam boilers used on land with special emphasis to industrial boilers, purposes and reasons for which different types of boilers are employed.