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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2) in The Orissa Boiler Operation Engineers' Rules, 2000

(2)The examiner for 2nd Class Certificate of proficiency shall, inter alia, satisfy himself that the candidate has sufficient knowledge and practical experience in the following subjects, namely :-
(a)Unit of force, work, power energy and their relationship in S.I. Units;
(b)familiarity with the provisions of the Indian Boiler Regulations including calculations of dead weight safety valve, the weight and position of bail on a lever and weight safety valve;
(c)combustion, heat transmission, excess air, heat loss, circulation system in a boiler; properties of stem including ability to read steam tables and mollier diagram;
(d)Principal types of steam boilers used on land with special emphasis to industrial boilers, purposes and reasons for which different types of boilers are employed.
(e)Functions of boiler mountings, feed heaters, economisers, reheaters super heater forced, induced and secondary draught appliances, stokers, qurners, temperatures, dampers, other auxiliaries;
(f)Operation of shell type boilers and water tube boilers with coal, oil, gas firing system with special reference to industrial boilers;
(g)Feed water treatment and boiler water conditioning, Deseration, corrosion, P.H., TDS etc.,
(h)Functions of measurement and controls in boiler plants and also the data logging on the operation of boilers, automatic control; and
(i)methods of hydraulic test and procedures.