Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(2) in The Rajasthan Motor Vehicles Taxation Act, 1951 (2)[ It extends to the whole of the State of Rajasthan] [Came into force w.e.f. 3-4-51 by Notification D/499/Home/51, dated 3-4-51.].
