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State of Rajasthan - Section

Section 1 in The Rajasthan Motor Vehicles Taxation Act, 1951

1. Short title, extent and commencement.

(1)This Act may be called the Rajasthan Motor Vehicles Taxation Act, 1951.
(2)[ It extends to the whole of the State of Rajasthan] [Came into force w.e.f. 3-4-51 by Notification D/499/Home/51, dated 3-4-51.].
(3)It shall come in to force on such [date] [Came into force w.e.f. 3-4-51 by Notification D/499/Home/51, dated 3-4-51.] as the [State Government] [Substituted by Rajasthan Act No. 27 of 1957.] may, by notification in the Official Gazette, appoint.