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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(b) in The Khadi Mark Regulations, 2013

(b)plying of a traditional loom or an improved loom for weaving cloth using hand spun or hand-reeled yarn (cotton or wool or silk, either singly or in appropriate blends) both in warp and weft.