(1)Save as otherwise provided under these regulations, the use of electricity, directly or indirectly, shall be prohibited for the following purposes, mainly:-(a)plying a traditional charkha (single spindle) or a multi spindle charkha or a reeling basin to spin or reel cotton or wool or silk, either singly or in appropriate blends;(b)plying of a traditional loom or an improved loom for weaving cloth using hand spun or hand-reeled yarn (cotton or wool or silk, either singly or in appropriate blends) both in warp and weft.
