Himachal Pradesh High Court
Boby Sawant vs . State Of H.P. & Ors. on 30 November, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Boby Sawant vs. State of H.P. & Ors.
Ex. Pet. No. 42 of 2017 with CMP (M) No. 1399 of 2022 Ex. Pet. No. 42 of 2021 .
30.11.2022 Present: Mr. G. C. Gupta, Sr. Advocate with Ms. Meera Devi, Advocate, for the petitioner.
Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., and Mr. Bhupinder Thakur, Dy. A.G. for respondents-State.
CMP(M) No. 1399 of 2022 Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., and Mr. Bhupinder Thakur, Dy. A.G. for the applicants.
CMP(M) No. 1399 of 2022 Issue notice to the non-applicants/respondents, returnable for 19.12.2022.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge November 30, 2022 (sanjeev) ::: Downloaded on - 30/11/2022 20:36:23 :::CIS