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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(2)Any vacancy arising in Municipal Education Management Committee shall be filled in within 30 days from the date of arising of such vacancy. It shall be the responsibility of the 'Headmasters concerned to intimate the Municipal Commissioner of such vacancies and the vacancies shall be filled by following the procedure prescribed in Rule 26.
Substituted by G.O. Ms. No. 95, Education (S.E. Prog. II - 2), dated 2-12-2006.