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State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

27. Term, and filling up of casual vacancies of Municipal Education Management Committee:

(1)The term of the Municipal Education Management Committee shall be for two years.
(2)Any vacancy arising in Municipal Education Management Committee shall be filled in within 30 days from the date of arising of such vacancy. It shall be the responsibility of the 'Headmasters concerned to intimate the Municipal Commissioner of such vacancies and the vacancies shall be filled by following the procedure prescribed in Rule 26.
Substituted by G.O. Ms. No. 95, Education (S.E. Prog. II - 2), dated 2-12-2006.