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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1)(a) in The Assam Agricultural Service Rules, 1980

(a)Class I - (Senior Grade) - It shall include the cadres of-
(i)Director;
(ii)Additional Director ;
(iii)Joint Director comprising the post of Joint Director of Agriculture and Senior Subject Matter Specialist; and
(iv)Deputy Director comprising the posts of Deputy Director of Agriculture and District Agriculture Officer.