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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1) in The Assam Agricultural Service Rules, 1980

(1)The service shall consist of the following classes and cadres-
(a)Class I - (Senior Grade) - It shall include the cadres of-
(i)Director;
(ii)Additional Director ;
(iii)Joint Director comprising the post of Joint Director of Agriculture and Senior Subject Matter Specialist; and
(iv)Deputy Director comprising the posts of Deputy Director of Agriculture and District Agriculture Officer.
(b)Class I - It shall include cadres of-
(i)Subject Matter Specialist; and
(ii)Sub-Divisional Agricultural Officer,
(c)Class II - It shall include the cadres of-
(i)Junior Subject Matter Specialist; and
(ii)Agricultural Extension Officer.
Note: The post of Agricultural Officer at Majuli in the scale of pay of Rs. 500-35-745-EB-35-1,025-EB-40-1,220 will continue as such and be treated as belonging to the cadre of Junior Subject Matter Specialist in Class II until agricultural sub-division is created there and the post included in the cadre of Sub-Divisional Agricultural Officer in Class I.