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[Cites 0, Cited by 0] [Section 280] [Entire Act]

State of Uttar Pradesh - Subsection

Section 280(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)Every employer shall produce the record and registers and make them available for inspection and scrutiny whenever so required by the Secretary or any other officer authorized by him.