Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)All places in a dock where dock workers are employed and dangerous parts of the regular road or pathway over the dock forming the approach to any place from the nearest highway, shall be safely and efficiently lighted.