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Union of India - Section

Section 12 in Dock Workers (Safety, Health and Welfare) Scheme, 1961

12. Lighting.

(1)All places in a dock where dock workers are employed and dangerous parts of the regular road or pathway over the dock forming the approach to any place from the nearest highway, shall be safely and efficiently lighted.
(2)The general illumination in areas on the dock where dock workers have to pass shall be at least 5 lux (0.5 ft. candle) and at places where dock workers are employed, the illumination shall be at least 20 lux (2 ft. candles), without prejudice to the provision of any additional illumination needed at particularly dangerous places.
(3)The means of artificial lighting shall, so far as is practicable, be such as to prevent glare or formation of shadows to such an extent as to cause risk of accident to any dock worker.