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Himachal Pradesh High Court

Lalit Sharma & Another vs . Secretary Corp & Ors on 15 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Lalit Sharma & another vs. Secretary Corp & ors CMP N0.18 of 2023 in CWP No.1439 of 2019 .

15.03.2023 Present: Mr. Dhanajay Singh, Advocate vice Ms. Shilpa Sood, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. I.N Mehta & Mr. Y.W. Chauhan, Senior Additional Advocates General, Ms.Sharmila Patial, Additional Advocate General, Mr. J.S. Guleria, Ms. Priyanka Chauhan, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. K.D. Sood, Senior Advocate with Mr. Surinder Saklani, Advocate, for respondent No.3.

Reply to the application is stated to have been filed on 14th March, 2023. However, copies of the same have not been supplied. Let needful be done during the course of the day.

List on 22nd March, 2023.

( Tarlok Singh Chauhan ) Judge ( Virender Singh) Judge March 15, 2023 (vt) ::: Downloaded on - 15/03/2023 20:39:38 :::CIS