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Himachal Pradesh High Court

Lalit Sharma & Anr vs . Secretary Corp & Ors on 11 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Lalit Sharma & anr Vs. Secretary Corp & ors .

CMP No. 18 of 2023 in CWP No. 1439 of 2019 11.1.2023 Present: Mr. Atul Jhingan, Advocate, for for the petitioner.

Mr. Y.P.S. Dhaulta, Additional Advocate General with Mr. J.S. Guleria, Deputy Advocate General, for the respondents­State.

Mr. K.D. Sood, Senior Advocate with Mr. Surinder Saklani, Advocate, for respondent r No. 3.

As prayed for, reply be filed within six weeks.

List on 15.3.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 11, 2023 (kalpana) ::: Downloaded on - 12/01/2023 20:34:37 :::CIS