Himachal Pradesh High Court
Lalit Sharma & Anr vs . Secretary Corp & Ors on 11 January, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Lalit Sharma & anr Vs. Secretary Corp & ors .
CMP No. 18 of 2023 in CWP No. 1439 of 2019 11.1.2023 Present: Mr. Atul Jhingan, Advocate, for for the petitioner.
Mr. Y.P.S. Dhaulta, Additional Advocate General with Mr. J.S. Guleria, Deputy Advocate General, for the respondentsÂState.
Mr. K.D. Sood, Senior Advocate with Mr. Surinder Saklani, Advocate, for respondent r No. 3.
As prayed for, reply be filed within six weeks.
List on 15.3.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 11, 2023 (kalpana) ::: Downloaded on - 12/01/2023 20:34:37 :::CIS