Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Rajasthan - Subsection Section 71(2) in First Statutes of the University of Udaipur (2)The number of students to be admitted each year in various Colleges/Campuses/Schools shall be approved by the Academic Council on the recommendation of the Boards of Studies.
