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State of Rajasthan - Section

Section 71 in First Statutes of the University of Udaipur

71. Admission of students.

(1)Admission requirements for entrance into the University including admission to advanced training and the continuance of students as such shall be laid down by the Academic Council on the recommendation of the Board of Studies.
(2)The number of students to be admitted each year in various Colleges/Campuses/Schools shall be approved by the Academic Council on the recommendation of the Boards of Studies.
(3)Applications for admission to the various Colleges or Schools shall be received by the Registrar not later than the prescribed date and in forms approved for the purposes.