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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3) in The Orissa Employment Officers' Service Rules, 1970

(3)A candidate shall -
(a)be of good character;
(b)be of sound mental and physical health, good physique and active habits and free from organic defects or physical infirmity;
(c)hold a degree of a recognised University in Arts, Science or Commerce. Preference will be given to candidates having a Master's degree in Psychology or a degree in Labour Welfare or Law. A diploma in Public Administration may be considered as additional qualification; able to speak, read and write Oriya and have-
(i)passed the M. E. School examination conducted by the Board of Secondary Education or an equivalent examination or any higher examination conducted by the competent authority with Oriya as a language subject ; or
(ii)passed Oriya as a language subject in the final examination of Class-VII or above (to be certified by the Headmaster or Principal of the concerned Secondary School recognised by the Board of Secondary Education or by any other competent authority) ; or
(iii)had Oriya as medium of examination in non-language subjects at the Matriculation or equivalent examination which he has passed (to be certified by the Headmasters of the concerned High School recognised by the Board of Secondary Education); or
(iv)passed a test in Oriya equivalent to M. E. School standard conducted by any District Inspector of Schools in the State of Orissa.
Note - If a candidate does not fulfil any of the above alternative conditions he must pass a language test in Oriya equivalent to M. E. School standard to be conducted by the Commission before interview is held by the Commission for direct recruitment to the service.