Section 10(3)(c) in The Orissa Employment Officers' Service Rules, 1970

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State of Odisha - Subsection

Section 10(3)(c) in The Orissa Employment Officers' Service Rules, 1970

(c)hold a degree of a recognised University in Arts, Science or Commerce. Preference will be given to candidates having a Master's degree in Psychology or a degree in Labour Welfare or Law. A diploma in Public Administration may be considered as additional qualification; able to speak, read and write Oriya and have-

(i)passed the M. E. School examination conducted by the Board of Secondary Education or an equivalent examination or any higher examination conducted by the competent authority with Oriya as a language subject ; or

(ii)passed Oriya as a language subject in the final examination of Class-VII or above (to be certified by the Headmaster or Principal of the concerned Secondary School recognised by the Board of Secondary Education or by any other competent authority) ; or

(iii)had Oriya as medium of examination in non-language subjects at the Matriculation or equivalent examination which he has passed (to be certified by the Headmasters of the concerned High School recognised by the Board of Secondary Education); or

(iv)passed a test in Oriya equivalent to M. E. School standard conducted by any District Inspector of Schools in the State of Orissa.

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State of Odisha - Subsection

Section 10(3)(c) in The Orissa Employment Officers' Service Rules, 1970