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State of Gujarat - Section

Section 49 in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

49. Committees for selection of University teachers.

(1)There shall be Committees for selection of different classes of full time teachers of the University, including tutors and demonstrators.
(2)No person shall be appointed as full time teacher of the University except on the recommendation of the Committee.
(3)The constitution of every such Committee, the term of office of its members and the procedure to be followed by it shall be such as may be prescribed by the Statutes.