Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Gujarat - Subsection Section 49(3) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 (3)The constitution of every such Committee, the term of office of its members and the procedure to be followed by it shall be such as may be prescribed by the Statutes.
