Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(1)(ii) in Orissa Pani Panchayat Rules, 2003 (ii)to receive water in bulk from the Irrigation Projects for distribution among the water users on agreed terms of equity and social justice;