Section 36(2) in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994
(2)There shall be paid on an election petition the court-fee prescribed in the Court Fees Act, 1870, or if no such court-fee is prescribed in that Act, a fee of Rs. 125 in court-fee stamps.
